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State of Andhra Pradesh - Section

Section 31 in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

31. Appointment of Engineers, Architects and Silpis for each sub-division.

- The Commissioner may draw a panel of Engineers, Architects and Silpis from time to time for appointment on such terms and conditions as may be prescribed for each sub-division for preparation of plans and estimates for supervision of the execution of the works , and for recording measurements and check measurements and the like.