Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(3)(ii) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(ii)to preside at all convocations of the Institute in absence of visitor.