Section 76(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
(3)The valid ballot papers shall thereafter be bundled together and kept along with the bundle of rejected papers in a separate packet which shall be sealed and on which shall be recovered the following particulars, namely(a)the name of the constituency;(b)the particulars of the polling station where the ballot papers have been used; and(c)the date of counting.
