Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Arunachal Pradesh - Subsection Section 12(1) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012 (1)To have overriding powers to take decisions on matters relating to land use, town planning, master planning process etc.
