Section 2 in The Maharashtra Housing and Urea Development Authority (Classification of Service and Cadres) Regulations, 1987
2. Classification of Services.
- Subject to the provisions of sub-section (2) of section 19 and other provisions of the Act, the services of the Maharashtra Housing and Area Development Authority shall be classified as follows namely :-(a)Accounts service,(b)Administrative service,(c)Architects service,(d)Engineering service,(e)Legal service, and(f)Miscellaneous posts.
