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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(d) in Telangana Court of Wards Act, 1350 F

(d)['Collector'] [Substituted for the word 'Taluqdar' by the A.P.A.O. 1957.] includes the Nazim, Court of Wards.