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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(xvi) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(xvi)To present the Annual Report of School Management Committee before the General body and to provide the copy of the report to the Village Panchayat and school;