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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(g) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(g)"Officer-in-charge of a Fire Station" includes the Fire officer next in rank to the officer-in¬charge of Fire Station or any other officer holding charge of the Fire Station for the time being ;