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State of Rajasthan - Section

Section 19 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

19. Grant to agriculturists only.

- Grants of vegetable blocks shall be made, as a rule, to agriculturists only, except where such agriculturists are not available, but in that case the grant shall be made with the permission of the Commissioner and only if the grantee pays to the Collector in advance a cash security of Rs. 1000/-, which sum shall be retained by the Collector till the grantee has acquired Khatedari right, as security for not keeping the lands fallow and for not using the lands for raising crops or putting it to any use other than that of producing vegetables or planting of fruit trees to the extent permitted under condition 21 of this statement.