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Jammu & Kashmir High Court

Robkar vs Ashwani Gupta on 25 August, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                               After Notice Cause List
                                                                                            Sr. No.235

                                    HIGH COURT OF JAMMU AND KASHMIR
                                                ATJAMMU
                                                (Through Video Conferencing)

                                                                 ROBSW No. 02/2016
                                                                 IA No. 01/2016

            Robkar                                                              .....Appellant(s)

                                       Through :- None.

                                                          V/s

            Ashwani Gupta                                                       .....Respondent(s)

                                       Through :- None.


            CORAM :HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                         ORDER

Await the appearance of learned counsel for the parties.

Adjourned, to be listed on 16.10.2020.

(Sanjeev Kumar) Judge JAMMU 25.08.2020 (ANGITA) ANGITA DEVI 2020.08.31 12:58 I attest to the accuracy and integrity of this document