Jammu & Kashmir High Court
Robkar vs Ashwani Gupta on 25 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
After Notice Cause List
Sr. No.235
HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
(Through Video Conferencing)
ROBSW No. 02/2016
IA No. 01/2016
Robkar .....Appellant(s)
Through :- None.
V/s
Ashwani Gupta .....Respondent(s)
Through :- None.
CORAM :HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await the appearance of learned counsel for the parties.
Adjourned, to be listed on 16.10.2020.
(Sanjeev Kumar) Judge JAMMU 25.08.2020 (ANGITA) ANGITA DEVI 2020.08.31 12:58 I attest to the accuracy and integrity of this document