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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(p) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(p)copy of Treasury Challan / GRIPPS (e-transfer of fee) regarding deposit of License fee under rule 40;