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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(3)(e) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(e)an approximate statement of the capital proposed to be expended in connection with the utility and such other particulars as the Commission may require;