Bombay High Court
Capgemini Technology Services India ... vs Commissioner Of Central Excise, Pune on 21 January, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CUSTOM APPEAL NO. 29 OF 2019
Capgemini Technology Services India Ltd. ....Petitioner
Formerly Known As Pune Software Park Private
Ltd.
V/S
Commissioner Of Central Excise, Pune ....Respondent
Mr Prakash Shah a/w Mr Jas Sanghavi i/b PDS Legal for Petitioner Ms Maya Majumdar for Respondent CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 21st January, 2020 P.C. :
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