Delhi High Court - Orders
Smt. Sushma Kapoor vs Government Of Nct Of Delhi And Anr on 16 November, 2021
Author: Yashwant Varma
Bench: Yashwant Varma
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12038/2019, CM APPL. 49241/2019
SMT. SUSHMA KAPOOR ..... Petitioner
Through: Mr. Rajesh Yadav, Sr. Adv.along
with Ms. Ruchira, Adv.
versus
GOVERNMENT OF NCT OF DELHI AND ANR...... Respondents
Through: Ms. Shobhana Takiar, ASC for
Respondent No.1.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 16.11.2021 [VIA VIDEO CONFERENCING] Ms. Shobhana Takiar, learned ASC appearing for the respondent no.1 prays for and is granted accommodation. She is also requested to go through the order of 22nd October, 2021 in order to facilitate disposal of this petition.
List on 22.11.2021.
Interim order granted earlier shall continue till the next date.
YASHWANT VARMA, J.
NOVEMBER 16, 2021/neha Signature Not Verified Digitally Signed By:BHAWNA Signing Date:18.11.2021 14:41:24