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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(2)On receipt of the application referred to in sub-rule (1), the Executive Engineer or an officer deputed by him, shall, after an inspection of the building, issue or refuse to issue such certificate.