Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 28 in The M.P. Boiler Operation Engineers' Rules, 1968

28. Candidate to produce satisfactory testimonials.

- No candidate shall be admitted to an examination who cannot produce satisfactory testimonials certifying his experience, ability, sobriety and general good conduct for the whole period of his qualifying service. Any break in the period of qualifying service shall be accounted for.No candidate shall be admitted to an Examination whose testimonials do not relate to a period of six months or more during the twelve months immediately preceding the date of application.