Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 15 May, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019, CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
+ W.P.(C) 11788/2019 & CM APPL. 48366/2019
RASHMI JAIN .....Petitioner
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
Appearance:
Mr. Tariq Adeeb, Advocate for petitioner.
Mr. Roht Dutta and Mr. Shyam Kishor Maurya, Advocates for R-1.
Mr. Bhagwan Swarup Shukla, CGSC.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.05.2025 The matters could not be taken up for hearing due to paucity of time.
List on 05.08.2025.
(BY ORDER) COURT MASTER MAY 15, 2025/SS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 16:38:33