[Cites 0, Cited by 0]
[Section 20]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 20(1) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002
| (i) | Height permissible: 9 meters or G + 2 floors inGram Khan tarn and 13 meters or G + 2 floors height in Revenuesurvey number areas; | |
| (ii) | Setbacks: | |
| In Gram Khantam: | ||
| Front setback or building line. | 1.50 meters | |
| Rear Setback: | 1.00 meters | |
| (iii) | Where the lighting and ventilation of a buildingis through the means of a chowk or inner courtyard, such openspace shall be open to sky and of area at least 3.0 Sq. metersand no side less than 1.5 meters. | |
| (iv) | In Revenue Survey number areas: | |
| Front Setback: | 3.00 meters | |
| Rear Setback: | 2.00 meters | |
| Sides Setbacks: | 1.50 meters on each side | |
| (v) | In case of corner plots the front buildingsetback shall be left on all sides abutting the roads. |