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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(1)The minimum open spaces/setbacks (Open to sky) and height restrictions shall be as follows for considering the building permissions in Minor Gram Panchayats;
(i) Height permissible: 9 meters or G + 2 floors inGram Khan tarn and 13 meters or G + 2 floors height in Revenuesurvey number areas;
(ii) Setbacks:  
  In Gram Khantam:  
  Front setback or building line. 1.50 meters
  Rear Setback: 1.00 meters
(iii) Where the lighting and ventilation of a buildingis through the means of a chowk or inner courtyard, such openspace shall be open to sky and of area at least 3.0 Sq. metersand no side less than 1.5 meters.
(iv) In Revenue Survey number areas:
  Front Setback: 3.00 meters
  Rear Setback: 2.00 meters
  Sides Setbacks: 1.50 meters on each side
(v) In case of corner plots the front buildingsetback shall be left on all sides abutting the roads.