Jharkhand High Court
Suketu Jiten Mody vs The State Of Jharkhand & Ors on 20 March, 2025
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (Cr.) No. 721 of 2024
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Suketu Jiten Mody ... Petitioner Versus The State of Jharkhand & Ors. ... Respondents
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioner : Mr. Deepak Kr. Sinha, Advocate For the State : Mr. Ashutosh Anand, AAG III For the Respondents : Mr. Anupam Anand, Advocate : Mr. Pranav Kumar, Advocate
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Order No.04 Dated- 20.03.2025 Heard the parties.
The learned counsel for the petitioner prays for time. Prayer for time is allowed as the last chance. List this case after six weeks.
(Anil Kumar Choudhary, J.) Sonu-Gunjan/