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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(3)(c) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(c)After the expiry of the period referred to in clauses (a) and (b), the family, in receipt of family pension under these clauses shall be entitled to family pension at the rate admissible under sub-regulation (1).