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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(18) in Gujarat Primary Education Act, 1947

(18)"[Board] [This word was substituted for the words 'State Board' by the Bombay Adaptation of Laws (State and Concurrent Subjects) Order, 1956.] of Primary Education" means the Board constituted under Section 58;