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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(d) in Telangana State Electrical Licensing Regulations, 2018

(d)Correspondence by an Electrical Contractors : - All correspondence with the Secretary shall be (made under the signature of the Licensee or the person authorized by the licensee whose I specimen signatures are lodged with Secretary.