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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(5)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)nature and extent of damage caused and as to whether such land is fully or partially reclaimable after closure of the mining operations or the damage is irreversible;