Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Himachal Pradesh High Court

Jawala Nand vs . Dr. Y.S. Parmar University & Ors. on 5 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Jawala Nand vs. Dr. Y.S. Parmar University & ors.

.

CWP No. 5382/2022

5.8.2022 Present: Mr. R. S. Gautam, Advocate, for the petitioner.

Mr. Avinash Jaryal, Advocate, for respondent No.1.

Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for respondents No. 2 & 3.

CWP No. 5382/2022 & CMP No. 10781/2022 Notice. Mr. Avinash Jaryal, Advocate & Mr. Bhupinder Thakur, learned Deputy Advocate General, appear and waive service of notice on behalf of the respective respondents.

Tag along with LPA Nos. 8/2021 & 14/2021.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:59 :::CIS