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[Cites 0, Cited by 0] [Section 384] [Entire Act]

State of West Bengal - Subsection

Section 384(3) in The Calcutta Municipal Corporation Act, 1980

(3)The Advisory Committee shall examine every proposal for determining the name of any street or public place vested in the Corporation or for changing such name in such manner as it thinks fit and shall forward its recommendations to the Corporative..