Madhya Pradesh High Court
Ravi Belvanshi vs The State Of Madhya Pradesh on 7 August, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-16445-2020 The High Court Of Madhya Pradesh MCRC-16445-2020 (RAVI BELVANSHI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 07-08-2020 Heard through Video Conferencing. List the case along with MCRC No.20860/2020 in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sm Digitally signed by SMT SARSWATI MEHRA Date: 2020.08.07 17:07:52 +05'30'