Bombay High Court
R. Sundaram S/O P.K. Ramchandra Iyer And ... vs The Learned Joint Charity, ... on 18 February, 2020
Author: Manish Pitale
Bench: Manish Pitale
wp6764.19.odt
1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETN. NO. 6764 OF 2019
R. Sundaram s/o P. K. Ramchandra Iyer, President Shri Karthikeyaswami Bhkta
Samaj, Nagpur and others
-Vs.-
Learned Joint Charity Commissioner, Nagpur.
-----------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
-----------------------------------------------------------------------------------------------------------------------------
Mr. Shital Dhawas, counsel for the petitioners.
CORAM : MANISH PITALE, J.
DATE : 18.02.2020 The learned counsel appearing for the petitioners is granted time of one week to remove office objection(s).
2. List thereafter.
JUDGE KHUNTE ::: Uploaded on - 20/02/2020 ::: Downloaded on - 10/06/2020 13:08:55 :::