Gujarat High Court
Shri Madhavratna Housing Maintanance ... vs Madhav Con Cast Pvt Ltd & ... on 24 November, 2017
Author: A.J. Shastri
Bench: A.J. Shastri
C/CRA/449/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 449 of 2017
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SHRI MADHAVRATNA HOUSING MAINTANANCE AND SERVICE CO OP
SOC LTD....Applicant(s)
Versus
MADHAV CON CAST PVT LTD & 5....Opponent(s)
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Appearance:
MR MAULIK J SHELAT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 24/11/2017
ORAL ORDER
Stand over to 27.12.2017. In the meantime, Mr.Shelat, learned advocate for the applicant is permitted to tender constitution of the society.
(A.J. SHASTRI, J.) Amit Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 25 03:43:11 IST 2017