Andhra Pradesh High Court - Amravati
Pujari Bolli vs The State Of Andhra Pradesh on 11 July, 2022
Author: D Ramesh
Bench: D Ramesh
£4208 (SHOW CAUSE NOTICE BEFORE ADMISSION} < IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVATI © (SPECIAL ORIGINAL JURISDICTION} < MONDAY, THE ELEVENTH DAY OF JULY - TWO THOUSAND AND TWENTY TWO 'PRESENT: THE HONOURABLE SRI JUSTICE 0 RAMESH - WRIT PETITION NO: 18752 OF 2022 Between: L. Piarl Boll s/o late Ramanna, aged about 51 years, Caste by ST Rotiya, Cultivator, c/at Gatlaraguda wilage, Kotha balluguda panchayat, Araku Valley Mandal, ASR. Paderu District. 2. Pujari Seetharmima w/o late Doarnu, aged about 62 years, Caste by ST Kotiya Cultivator rfat Gattaraquela village, Kotha balluguda 3. Samerdhi Nagaraju s/o Mohan Rao, aged about 23 years,Caste by of Xotlye, occupation agriculture, rat Gattaraguca village, Kotha balluqudae panchayat, Arakuvalley Mandal, A.S.R. Pacer District. 4. Fujarl Jagau s/o late Dombu , aged about 50 years, Caste by ST Kotlya, Cultivator, r/at Gattaraquda village, Katha balluguda panchayat, Araku Valley Mandal, &.S.R. Paderu District. 5, Kilo Dasu, aged about 65 years, Caste by ST Kotiva,cultivatiar cfat Gattaraguda village, Katha balluguda panchayat, Araku Valley Mandal, ASR, Paderu Oistrict, 5 Kilo Rondu, aged about 65 years, Caste by ST Kotha Cultivator r/at Gratteraguda village, Kotha ballugude panchayat, Araku Valley Mandal, ASR. Paceru District. F Korra Bheema s/o late Mosya, aged about 50 years, Caste by ST Kotlya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. §. Korra Krishna s/o Borinu, aged about 42 years, Caste by ST Kotiya, Cultivator, r/at Gatlaraaucde vilage, Kotha balluguda panchayat, Araku Valley Mandal, ASR. Paceru District. o <ovra Sunkra s/o jahe Gassi, aged about $2 years, Caste by ST Kottya, Cultivators rfat Gattaraguca wilage, Kotha balluguds panchayat, Araku Valley Mandal, A\S.R. Pacleru District, 1G. 9 Pang! Larnbu s/o late Milu, aged about 63 years, Caste by ST Kotiya, Cultivator, rfat Gattaraguda village, Kotha ballugucia panchayat, A&raku Mandal, A.S.R. Paderu District. li. Pang! Sanda s/o inte Milu, agecl about 61 years, Caste by ST Kotiya,Cultivatar, cfat Gattaraguda village, Kotha balluquda nanchayat, Araku Valley Mandal, &.S.R. Paderu District. if. Pujar) Suremma w/o lete Harl, sqged shout SOyearsCaste by ST Rotiya,Culiivatar , rfat Gatteraguela vilege, Rothe balluguca oanchayat, Araku Valley Mandal, A.S.8. Paderu District. Pulan Govarcihan s/o late jafbon . aged about 30 years, Caste by ST Kotiya, Cultivator, rfat Gattaraguda vidaga, Kotha bsfluguca panchayat, Araku Mandal, AS.R. Paderu District. aOkwWN [2-- 13. Pujari Dombu s/o late Pandu, aged about 65years, Caste by ST Kotiya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 14. Pujari Arjun s/o late Gaasi, aged about 43 years, Caste by ST Kotiya,Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Mandal, A.S.R. Paderu District. 15. Pujari Rajendra s/o late Gaasi , aged about 40 years, Caste by ST Kotiya,Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District 16. Kontheri Bhagath Ram s/o late Sunkra, aged about 55 years, Caste by ST Kotiya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District ~ 17. Korra Devadas w/o late Bhagathram, aged about 38years, Caste by ST Kotiya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 18. Kontheri Raju wws/o late Addu, aged about 50 years, Caste by ST Kotiya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 19. Pujari Kokkoya w/o late Buddu, aged about 48years, Caste by ST Kotiya,Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 20. Killo Gennu w/o late Nondo, aged about 35 years, Caste by ST Kotiya,Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 21. Killo Arjun s/o late Nondo, aged about 34years, Caste by ST Kotiya, Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. 22. Pujari Gurumurthy s/o late Kumar, aged about 65 years, Caste by ST Kotiya,Cultivator, r/at Gattaraguda village, Kotha balluguda panchayat, Araku Valley Mandal, A.S.R. Paderu District. ..Petitioners ~~ AND The State Of Andhra Pradesh represented by Principal Secretary, Department of Revenue,Secretariat Buildings Velagepudi,Amaravathi,AP The District Collector & District Magistrate, A.S.R.Paderu District, Paderu Sub-Collector & Sub-Divisional Magistrate, Paderu, ASR District The Tahasildar, Arakuvally, ASR District, AP - Killo Indore, s/o Budhu, caste by ST porangi porja, Borri Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District. er Gubayi Pandu, s/o Thellya, caste by ST porang! poria, Borriguda Vilage, Madala Panchayat, Paderu Civision, Arakuyaliey Mandalam, A.S.R. Padery District. Swabhi Nagesh, s/o iddi caste by ST parang! poria, Borriguda Village, Madala Panchayat, Paderu Civision, Arakuvailey Mandalam, AS.R. Paderu [istrict 8 Setti Achenna, s/o Theliya caste by ST porangi poria, Borriguda Villages, Madata Panchayat, Paderu Division, Arakuvalley Mandalam, AS.R. Pacderu District, %. Swabhi joye, s/o Theltys.caste by ST porang] porla, Borriguda Vilage, Madals Panonayal, Paderu Division, Arakuvailey Mandalam, A S.R. Paderu District. 10. Kilo Bhalearam, s/o Theliya, caste by ST porangi poris, Borriguda Vilage, Madala Panchayat, Paderu Division, Arakuvalley Mandalarn, ASR. Paderu District. . Responcdenis oa WHEREAS the Petitioners above named through their Advocate Sri SRINIVASULU P presented this Petition under Articis 235 of the Constitution of Incis praying that in the circumstanoss stated in the affidavit fled therewith, the High Court may be pleased To issue Writ or Order ar Directlan more particularly in the nature of Mandarnus by declaring the action of the respondents in fixing the boundaries of the 2 villages Gattgraguda vilage of Kothabslluguda panchayath and Borriguda village of Maadala panchayath relates fo S.No33,38 & 43s by issuing proceedings RE No QO/2022105. 25-03-2022 without canducting Gramasabha without following the procedure of the PESA Act and also not following the Survey & Boundaries Act is egal, arbitrary, unjust, violation coanstitufional nights Article 21 ard against the provisions of R.O R Act and consequently by directing the resnondenis ta conduct Grama sabha and by following fhe proceciure under the Act to fix boundaries of the vilages and further by directing to issue possession pattas afresh ta all the petitioners of Gattaraguda by conducting Grama sabha and consequently fo cancel the Respandents Endorsement proceadings R S Notid/e0e2 dated 19-04-2022 declaring the petitioners mad no right in land village Survey No. $3839 by recommending for mutation of property stuated in S.No 38 & 38 In the narne of respondents consequently by directing the respomdenis not io delete the name of the pelNioners from the revenue records. AND WHEREAS the High Court upon perusing the petition and affidavit filed harein and upan hearing the arguments of Sri Srinivasulu: P Advocate for the Petitioners and GP for Revenue for Respondent No's 7 to 4, directed issue of notice io the Respondenis herein to show cause as to why this Writ Petition should not be admitted. You viz. 1. The Principal Secretary, Department of Revenue, Slate of ALP. , Secretariat Buddings Vedagepudi, Amaravathi, AP. &. The District Collector & District Magistrate, A.S.R.Paderu District, Paderu 3. Sub-Collector & Sub-Divisional Magistrate, Paderu, ASR District 4. The Tahasidar, Arakuvally, ASR Uietict, AP &. Kilo indore, s'o Budhu, caste by ST porang! poria, Borri Vilage. Madaia Panchayst, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District. S. Gubayi Pandu, s/o Thellya, caste by ST porangi poria, Borriguda Vilage, Madaia Panchayat, Paceru Division, Arakuvalley Mandalam, A.S.R. Paderu District. é. Swabhi Nagesh, s/o iddi.caste by ST porangi poria, Borriguda Vilage, Madala Panchayat, Paderu Divisian, Arakuvalley Mancdalam, A.S.R. Paderu District. 8. Settl Achenna, s/o Thellya,caste by ST norang! parja, Borriguda Village, Madala Panchayat, Pacderu Division, Arakuvalley Mandalam, A.S.R. Paceru District. Swabhi joye, s/o Theliya caste by ST parang! poria, Borriguda Vilage, Madaia Panohayal, Paderu Division, Arakuvalley Mancdalam, A.S.R. Paderu District. 40. Kilo Bhalaram, s/o Theliya, caste by ST porang! paria, Borriquda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District. 2 are be and hereby directed to show cause either appearing in person or through an Advocate, as in why In the circumstances set cut in the petition and the affidavit Med therewith (copy enclosed) this WRIT PETITION shouk! not be admitted, within four weeks, The Court made the following: ORDER:
"Notice before admission returnable in four (04) weeks. Petitioners are permitted to take out personal notice on R5 to R10 through RPAD and file proof of service into Registry. Post after four (04) weeks."
SD/- K.J.RAJA BABU ASSISTANT REGISTRAR IfTRUE COPY// | For ASSISTANT REGISTRAR
1. The Principal Secretary, Department of Revenue, State of A.P., Secretariat Buildings Velagepudi, Amaravathi.
The District Collector & District Magistrate, A.S.R.Paderu District, Paderu Sub-Collector & Sub-Divisional Magistrate, Paderu, ASR District The Tahasildar, Arakuvally, ASR District, AP Killo Indore, s/o Budhu, caste by ST porangi porja, Borri Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District.
6. Gubayi Pandu, s/o Theliya, caste by ST porangi porja, Borriguda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District. _ 7. Swabhi Nagesh, s/o Iddi,caste by ST porangi porja, Borriguda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District.
8. Setti Achenna, s/o Theliya,caste by ST porangi porja, Borriguda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District.
9. Swabhi joye, s/o Theliya,caste by ST porangi porja, Borriguda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District.
10. Killo Bhalaram, s/o Theliya, caste by ST porangi porja, Borriguda Village, Madala Panchayat, Paderu Division, Arakuvalley Mandalam, A.S.R. Paderu District. (No's 1 -- 10 by RPAD- along with a copy of petition and affidavit)
11.One CC to Sri. Srinivasulu P, Advocate [OPUC]
12. Two CCs to GP FOR REVENUE, High Court Of Andhra Pradesh. [OUT]
13.One spare copy akwN KPR HIGH COURT DRJ DATED: 11/07/2022 NOTE: POST AFTER FOUR (04) WEEKS.
NOTICE BEFORE ADMISSION WP.No.18752 of 2022