Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Haryana - Subsection Section 40(2)(c) in Maharana Partap Horticultural University, Karnal Act, 2015 (c)giving of notice to the members of each authority of the dates of meetings and also for keeping the record of the proceedings of the meetings;