Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(d) in Panjab University Act, 1947

(d)If the value of the unexhausted papers is greater than the surplus, the sub-bundle of unexhausted papers shall be transferred, and the value at which each paper shall be transferred shall be ascertained by dividing the surplus by the total number of unexhausted papers.