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State of Gujarat - Section

Section 53 in The Gujarat Panchayats Act, 1993

53. Term of office of members of village panchayats, and of Sarpanch etc. thereof.

- Save as otherwise provided in this Act, the term of office of-
(a)the member of a village panchayat, and
(b)the Sarpanch and Upa-Sarpanch of a village panchayat.
shall be co-extensive with the duration of the panchayat.