Calcutta High Court
Commercial Properties And Merchandise ... vs Bhaskar Bhattacharya And Anr on 2 August, 2022
OD-21
ORDER SHEET
CC/10/2014
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (CONTEMPT)
ORIGINAL SIDE
COMMERCIAL PROPERTIES AND MERCHANDISE LIMITED
VS
BHASKAR BHATTACHARYA AND ANR
BEFORE:
The Hon'ble JUSTICE ANANDA KUMAR MUKHERJEE
Date: 2nd August, 2022.
Appearance:
Mr. Bikash Shaw, Adv.
..for the petitioner The Court: This contempt application filed under Article 215 of the Constitution of India read with the provisions of the Contempt of Courts Act, 1971 is listed today for consideration.
Mr. Bikash Shaw, learned Advocate appearing for the petitioner seeks one week's accommodation on the ground that there has been change in the advocate for the petitioner and he needs to take specific instruction as to whether an order has been complied or not.
Considered. Let the matter be listed on 23rd August, 2022.
(ANANDA KUMAR MUKHERJEE, J.) Sbghosh