Supreme Court - Daily Orders
In Re Alarming Rise In The Number Of ... vs Giri on 12 July, 2019
Bench: Chief Justice, Deepak Gupta, Aniruddha Bose
ITEM NO.56 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Suo Motu Writ (Crl.)No.1/2019
IN : RE ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE
INCIDENTS
Date : 12-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
By Courts Motion
UPON hearing the counsel the Court made the following
O R D E R
A suo motu writ petition has been registered under the caption "In Re Alarming rise in the number of reported child rape incidents". The same may now be listed on 15.7.2019.
The State-wise statement as well as collective data placed before the Court be made available to Shri V. Giri, learned Senior Counsel, who has consented to appear in the case as an Amicus Curiae.
Mr. Giri is requested to assist the Court in formulating the directions that may be required to be issued.
Matter to be listed on 15.7.2019.
We request Mr. Tushar Mehta, learned Solicitor Signature Not Verified General to be present in the Court on the said date.
Digitally signed by SARITA PUROHIT Date: 2019.07.12 18:40:38 IST Reason: (Anand Prakash) (Sarita Purohit) Branch Officer AR-cum-PS