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State of Odisha - Section

Section 33 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

33. Register how to be kept.

- The register referred to in Sub-rule (1) of Rule 32 shall be kept in bound volumes. There shall be one volume for each year and It the volume is exhausted before the expiry of the year, a new volume may be opened. The year to which a volume relates shall be mentioned on its cover as well as in its first page which should also indicate the number of pages in the volume, the date from which it is in use and the name of the vendor. Each page of a volume should be numbered.