Supreme Court - Daily Orders
Jaswinder Kaur (Now Deceased) Thr Her ... vs Gurmeet Singh on 8 April, 2019
ITEM NO.24 REGISTRAR COURT. 2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
MISCELLANEOUS APPLICATION Diary No(s). 23214/2017
in C.A. No. 5636/2017
JASWINDER KAUR (NOW DECEASED) THR HER LRS & ORS. Petitioner(s)
VERSUS
GURMEET SINGH & ORS. Respondent(s)
(TO LIST WITHDRAWAL OF UNREGISTERED DY. NO. 23214/2017 BEFORE LD.
REGISTRAR CT FOR ORDERS. )
Date : 08-04-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Shyamal Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the Ld. Counsel for petitioners has filed a letter for the withdrawal of application bearing D.No. 23214 of 2017. Therefore, the same is permitted to be withdrawn.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.04.10 10:04:15 IST Reason: