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Supreme Court - Daily Orders

Jaswinder Kaur (Now Deceased) Thr Her ... vs Gurmeet Singh on 8 April, 2019

     ITEM NO.24                         REGISTRAR COURT. 2               SECTION IV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     MISCELLANEOUS APPLICATION Diary No(s). 23214/2017
     in C.A. No. 5636/2017

     JASWINDER KAUR (NOW DECEASED) THR HER LRS & ORS.                  Petitioner(s)

                                                   VERSUS

     GURMEET SINGH & ORS.                                              Respondent(s)

     (TO LIST WITHDRAWAL OF UNREGISTERED DY. NO. 23214/2017 BEFORE LD.
     REGISTRAR CT FOR ORDERS. )

     Date : 08-04-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. Shyamal Kumar, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

What gets revealed from the perusal of the office report is that the Ld. Counsel for petitioners has filed a letter for the withdrawal of application bearing D.No. 23214 of 2017. Therefore, the same is permitted to be withdrawn.

RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.04.10 10:04:15 IST Reason: