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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(1)The University may have Constituent Colleges, Regional Centers, Campuses, Off-Campuses. Off-shore Campuses, Internship Campuses and Study Centers; after five years of its coming into existence as per guideline of the UGC Act 1956,