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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(a) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(a)ensure that the vessel does not proceed on any voyage or be used for any service unless the vessel had a valid certificate of survey in force applicable for such voyage or service;