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State of Uttar Pradesh - Section

Section 61 in The U.P. Narcotic Drugs Rules, 1986

61. Exemption for transport by cultivator.

- Nothing in these rules shall apply to the transport of opium by a licensed opium poppy cultivator of his opium produce from the field from which it is produced to his residence and from his residence to the opium weighment centre set up by the Narcotic Department for the collection of such opium.