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State of Himachal Pradesh - Section

Section 33 in Himachal Pradesh Co-Operative Societies Rules, 1971

33. Division of area of a society for election of the delegates.

(1)The managing committee, subject to the approval of the Registrar, shall divide the area of operation of the society into convenient areas or sections for the purpose of election of delegates.
(2)The division of the area of operation of a society, under sub-rule (1) shall be duly notified to all members, and a member in a particular area, or section, shall be entitled to vote in the election of the delegates only for that particular area or section.