Rajasthan High Court - Jodhpur
Rajendra Kaur vs State Of Rajasthan on 18 December, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18086/2019
Rajendra Kaur W/o Gurmeet Singh, Aged About 50 Years, Ward
No.3, Purani Aabadi, Sri Ganganagar. At Present Posted As
Lecturer (Hindi), Govt. Girls Secondary School Matka Chok Sri
Ganganagar, Tehsil And District Sri Ganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Education (Group-Ii), Government Of Rajasthan,
Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. Distriect Education Officer (Secondary), Sri Ganganagar.
4. Nirmala W/o Vijendra Kumar, Lecturer (Hindi), Govt. Girls
Senior Secondary School Matka Chok Sri Ganganagar.
5. Kiran Nagpal, Lecturer (Hindi), Govt. Girls Senior
Secondary School Matka Chok Sri Ganganagar.
----Respondents
For Petitioner(s) : Mr. Inderjeet Yadav.
For Respondent(s) : Mr. Vishal Jangid, Dy. G.C.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 18/12/2019 List the writ petition alongwith SBCW No. 15579/2019 on 07.01.2020.
In the meanwhile and until further orders, effect and operation of the order dated 26.11.2019 (Annex.-5) qua the petitioner, shall remain stayed. In case, the petitioner has been relieved pursuant to the order dated 26.11.2019 (Annex.-5), she would be permitted to join back at the place from where she has been transferred.
(ARUN BHANSALI),J 46-PKS/-
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