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Supreme Court - Daily Orders

Bachcha Lal @ Ram Sahare vs State Of U.P. on 15 October, 2015

Bench: Madan B. Lokur, Uday Umesh Lalit

                                         IN THE SUPREME COURT OF INDIA
                                        CRIMINAL APPELLATE JURISDICTION

                                    REVIEW PETITION(CRL.) NO.575 OF 2015
                                                     IN
                               SPECIAL LEAVE PETITION (CRL.) NO.1026 OF 2015

                         BACHCHA LAL @ RAM SAHARE                              PETITIONER(S)

                                                      VERSUS

                         STATE OF U.P.                                         RESPONDENT(S)



                                                    O R D E R

Delay condoned.

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

.............................J. (MADAN B. LOKUR) .............................J. (UDAY UMESH LALIT) NEW DELHI OCTOBER 15, 2015 Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.10.17 12:42:22 IST Reason: CHAMBER MATTER SECTION II S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 575/2015 in SLP(Crl) No. 1026/2015 BACHCHA LAL @ RAM SAHARE Petitioner(s) VERSUS STATE OF U.P. Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) Date : 15/10/2015 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER (Signed order is placed on the file)