Delhi High Court - Orders
To Withdraw Lookout Circular Issued) ... vs Uoi & Ors on 15 March, 2024
Author: Amit Sharma
Bench: Amit Sharma
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1766/2019 & CRL.M.A. 19671/2021 (direct respondents
to withdraw lookout circular issued)
PIYOOSH KUMAR GOYAL ..... Petitioner
Through: Mr. Prashant Mehta, Mr. Charanpreet
Singh & Mr. Samarvir Singh, Advs.
versus
UOI & ORS ..... Respondents
Through: Mr. Anil Soni, CGSC with Mr.
Devrat Yadav, Adv. for UOI.
Mr. Arun Aggarwal, Adv. for R-5
(through VC).
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 15.03.2024
1. Learned counsel for the petitioner seeks further time to file rejoinder in terms of order dated 25.09.2023. Let the same be done before the next date of hearing.
2. At request, renotify on 09.07.2024.
AMIT SHARMA, J MARCH 15, 2024/nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2024 at 22:32:29