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[Cites 0, Cited by 0] [Section 131(8)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(8)(b) in THE FINANCE ACT, 2021

(b)cancelling, with or without extinguishing or reducing liability on any of its paid-up equity shares, any paid-up equity share capital which is either lost or is unrepresented by available assets; or