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State of Assam - Section

Section 1 in Assam Money Lenders Act, 1934

1. Short title extent and commencement.

(1)This Act may be called the Assam Money-Lenders Act, 1934.
(2)It extends to the whole of Assam including the territories mentioned in section 14 of the Assam General Clauses Act, 1915.
(3)It shall come into force on such date as the local Government may by notification direct.