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State of Rajasthan - Section

Section 7B in The Rajasthan Judicial Service Rules, 1955

7B. [ Appointment to the posts of Senior Civil Judges. [Inserted vide Notification No. F. 18 (1) (33) Jud/63 dated 10-2-70.]

- Appointments to the posts of Senior Civil Judges shall be made by the Court by promotion from amongst the officers holding the Posts of Civil Judges on the basis of seniority-cum-merit;]