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[Cites 0, Cited by 0] [Section 289C(1)] [Section 289C] [Entire Act]

State of Tamilnadu - Subsection

Section 289C(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)at any time by day or night if he has reason to believe that any offence is being committed against sections 288, 289, 289-A or 289-B.