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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Puducherry - Subsection

Section 25(2) in Puducherry School Education Act, 1987

(2)Nothing contained in this Chapter shall be construed as precluding any such teacher or other person from entering into an agreement for granting him rights or privileges in respect of any matter which are more favourable to him than those to which he would be entitled under this Chapter.CHAPTER - VI Admission to Schools and Fees