Delhi High Court - Orders
Cj Darcl Logistics Ltd vs Oil And Natural Gas Corporation Ltd on 30 March, 2026
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~24 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 38/2021
CJ DARCL LOGISTICS LTD. .....Appellant
Through: Mr. Anil Goel and Mr. Aditya
Goel, Advs.
versus
OIL AND NATURAL GAS
CORPORATION LTD. .....Respondent
Through: Mr. Chetan Sharma, ASG with
Mr. Varun Mishra and Ms. Shreeya Sud,
Advs.
+ LPA 39/2021
TRANSRAIL LOGISTICS LTD. .....Appellant
Through: Mr. Anil Goel and Mr. Aditya
Goel, Advs.
versus
OIL AND NATURAL GAS
CORPORATION LTD. .....Respondent
Through: Mr. Chetan Sharma, ASG with
Mr. Varun Mishra and Ms. Shreeya Sud,
Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 30.03.2026
1. After some arguments, Mr. Anil Goel, learned Counsel for the appellants, who is having some difficulty in arguing the matter virtually, prays for a re-notification of the appeals in order to enable him to argue physically.
LPA 38/2021 & LPA 39/2021 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 20:59:49
2. Re-notify on 1 April 2026 at 2.30 pm. C.HARI SHANKAR, J OM PRAKASH SHUKLA, J MARCH 30, 2026/gunn LPA 38/2021 & LPA 39/2021 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 20:59:49