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Delhi High Court - Orders

Cj Darcl Logistics Ltd vs Oil And Natural Gas Corporation Ltd on 30 March, 2026

Author: C.Hari Shankar

Bench: C. Hari Shankar

                  $~24 & 25
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         LPA 38/2021
                            CJ DARCL LOGISTICS LTD.                .....Appellant
                                          Through: Mr. Anil Goel and Mr. Aditya
                                          Goel, Advs.

                                                          versus

                            OIL AND NATURAL GAS
                            CORPORATION LTD.                    .....Respondent
                                         Through: Mr. Chetan Sharma, ASG with
                                         Mr. Varun Mishra and Ms. Shreeya Sud,
                                         Advs.

                  +         LPA 39/2021
                            TRANSRAIL LOGISTICS LTD.               .....Appellant
                                         Through: Mr. Anil Goel and Mr. Aditya
                                         Goel, Advs.

                                                          versus

                            OIL AND NATURAL GAS
                            CORPORATION LTD.                    .....Respondent
                                         Through: Mr. Chetan Sharma, ASG with
                                         Mr. Varun Mishra and Ms. Shreeya Sud,
                                         Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                         ORDER

% 30.03.2026

1. After some arguments, Mr. Anil Goel, learned Counsel for the appellants, who is having some difficulty in arguing the matter virtually, prays for a re-notification of the appeals in order to enable him to argue physically.

LPA 38/2021 & LPA 39/2021 Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 20:59:49

2. Re-notify on 1 April 2026 at 2.30 pm. C.HARI SHANKAR, J OM PRAKASH SHUKLA, J MARCH 30, 2026/gunn LPA 38/2021 & LPA 39/2021 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 20:59:49