Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 90 in Rajasthan Factories Rules, 1951 90. Notice of periods of work for children. The notice of periods of for child workers shall be in Form No. 14. Register prescribed under sub-section (2) of section 73
